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Mcleod Russel India Ltd. & Anr vs Aditya Birla Finance Ltd. & Ors
2023 Latest Caselaw 383 Cal/2

Citation : 2023 Latest Caselaw 383 Cal/2
Judgement Date : 8 February, 2023

Calcutta High Court
Mcleod Russel India Ltd. & Anr vs Aditya Birla Finance Ltd. & Ors on 8 February, 2023
OD-1
                                  ORDER SHEET
                                  AP/106/2020

                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE
                              [COMMERCIAL DIVISION]

                       MCLEOD RUSSEL INDIA LTD. & ANR.
                                    Versus
                       ADITYA BIRLA FINANCE LTD. & ORS.

BEFORE:
The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
Date : 8th February, 2023
                                                                               Appearance:
                                                                Mr. Abhrajit Mitra, Sr. Adv.
                                                                   Mr. Rajarshi Dutta, Adv.
                                                                    Mr. Chayan Gupta, Adv.
                                                                 Mr. Reetoban Sarkar, Adv.
                                                                Mr. Prasun Mukherjee, Adv.
                                                                 Mr. Deepak Agarwal, Adv.

                                                            Mr. Ranjan Bachawat, Sr. Adv.
                                                                      Mr. Rohit Das, Adv.
                                                        Mr. Dwaipayan Basu Mullick, Adv.
                                                   Mrs. Suchismita Ghosh Chatterjee, Adv.
                                                                 Mr. Abhishek Kisku, Adv.
                                                                   Mr. Pranshu Paul, Adv.
                                                                 Mr. Subhankar Das, Adv.


         The Court: Learned counsel appearing for the petitioners and the

respondent no.1 have clarified certain queries of the Court.

List this matter on 15th February, 2023, under the heading "For

Judgment".

(MOUSHUMI BHATTACHARYA, J.)

bp.

 
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