Income Tax vs M/S. The Durgapur Projects Ltd
2023 Latest Caselaw 371 Cal/2

O-38

                           ITAT/282/2022
                          IA No.GA/2/2022

                   IN THE HIGH COURT AT CALCUTTA
                SPECIAL JURISDICTION (INCOME TAX)
                          ORIGINAL SIDE



                                PRINCIPAL COMMISSIONER OF
                                INCOME TAX, ASANSOL

                                      -Versus-

                                M/S. THE DURGAPUR PROJECTS LTD.

BEFORE :
THE HON'BLE JUSTICE T.S. SIVAGNANAM
           And
THE HON'BLE JUSTICE HIRANMAY BHATTACHARYYA
Date : 8th February, 2023

                                                              Appearance :
                                                   Mr. Vipul Kundalia, Adv.
                                                    Mr. Amit Sharma, Adv.
                                                        ...for the appellant.

                                                     Mr. Sumit Ghosh, Adv.
                                              Mr. Anupam Kumar Dey, Adv.
                                             Mr. Souradeep Majumdar, Adv.
                                               Mr. Bhaskar Sengupta, Adv.
                                                      ...for the respondent.

The Court : We have heard Mr. Vipul Kundalia, learned

standing counsel assisted by Mr. Amit Sharma, learned Advocate

for the appellant/revenue and Mr. Sumit Ghosh, learned counsel

assisted by Mr. Anupam Kr. Dey, Mr. Souradeep Majumdar and Mr.

Bhaskar Sengupta, learned Advocates for the

respondent/assessee.

Judgment reserved.

(T.S. SIVAGNANAM, J.)

(HIRANMAY BHATTACHARYYA, J.)

A/s./S.Das