Bharat Vanijya Eastern Private ... vs State Of West Bengal
2023 Latest Caselaw 370 Cal/2

OD-29, 37 & 38
                           ORDER SHEET

                 IN THE HIGH COURT AT CALCUTTA
                  Ordinary Original Civil Jurisdiction
                           ORIGINAL SIDE

                          IA No. GA/8/2020
                       (Old No. GA/683/2020)
                                  In
                             CS/81/2002

             BHARAT VANIJYA EASTERN PRIVATE LIMITED
                              -VS-
                     STATE OF WEST BENGAL

                                  &

                          IA No. GA/2/2020
                       (Old No. GA/765/2020)
                                  In
                             EC/48/2017

             BHARAT VANIJYA EASTERN PRIVATE LIMITED
                              -VS-
                   THE STATE OF WEST BENGAL

                                  &

                          IA No. GA/3/2022
                                  In
                             EC/48/2017

             BHARAT VANIJYA EASTERN PRIVATE LIMITED
                              -VS-
                   THE STATE OF WEST BENGAL


  BEFORE:
  The Hon'ble JUSTICE KRISHNA RAO
  Date : February 8, 2023.
                                                                    Appearance:
                                                     Mr. Tilak Kr. Bose, Sr. Adv.
                                                       Mr. Paritosh Sinha, Adv.
                                                Mr. Anupam Das Adhikari, Adv.
                                                             Mr. Ratul Das, Adv.
                                                     Mr. Sounak Banerjee, Adv.
                                                     Mr. Arindam Mondal, Adv.
                                                                   ...for the State
                                       2

                                                 Mr. Subhabrata Datta, Adv.
                                                  Mr. Debashis Sarkar, Adv.
                                                    Mr. Paritosh Sinha, Adv.
                                                              ...for the State

                                          Mr. Anindya Kumar Mitra, Sr. Adv.
                                                    Mr. Dhruba Ghosh, Adv.
                                                  Mr. Reetobroto Mitra, Adv.
                                                      Mr. Sarajit Mitra, Adv.
                                                   Mr. Altamash Alim, Adv.
                                                        ...for the respondent

The Court: Hearing concluded.

Fix for judgment.

(KRISHNA RAO, J.)

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