The State Of West Bengal & Ors vs Fresenius Kabi Oncology Ltd. & Anr
2023 Latest Caselaw 1499 Cal

 28.02.2023
 Court No.12
S/L. No. 10 & 11
   Suvayan/
    Sourav
                                    MAT 108 of 2017
                                          With
                                   MAT 1714 of 2015
                                          With
                                  IA No: CAN 1 of 2022

                            The State of West Bengal & Ors.
                                          Vs.
                          Fresenius Kabi Oncology Ltd. & Anr.


                   Mr. Susovan Sengupta
                   Mr. Naba Kumar Das
                   Mr. Subir Pal
                   Mr. Pathik Bandhu Banerjee
                                                 ...for the State/appellants.

                   Mr. Saptansu Basu, Sr. Adv.
                   Mr. Suman Dutt
                   Mr. Atish Ghosh
                   Mr. Arindam Chandra
                   Ms. Antara De
                                                 ...for the respondent no.1.

Heard learned Counsel for both the parties.

Hearing concluded.

Judgment reserved.

(Chitta Ranjan Dash, J.)

(Partha Sarathi Sen, J.)