Chinmoy @ Chittaranjan Mondal & ... vs Unknown
2023 Latest Caselaw 1376 Cal

23.2.2023 ct.no. 33, sl no.5 sk C.R.A. 16 of 2009 In the matter of : Chinmoy @ Chittaranjan Mondal & Anr.

Mr. Amartya Ghosh ...for the appellants.

Mr.N.P.Agarwal Mr. Pratick Bose.

...for the State.

This matter is appearing under the heading "To Be

Mentioned".

Inadvertent typographical mistake has crept into

judgment dated 25.01.2023 mentioning the first page of

fourth line of the said judgment typed as Sessions Trial

No. 12(12)/2005 instead of Sessions Trial No.

12(12)/2008.

The judgment dated 25.1.2023 is modified to the

aforesaid extent.

Other portions of judgment dated 25.1.2023 shall

remain unaltered.

Copy of this judgment be sent to the department

for due compliance.

(Ananya Bandyopadhyay, J.)