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D.Hira Mritunjoy Dalui vs The State Of West Bengal
2023 Latest Caselaw 1341 Cal

Citation : 2023 Latest Caselaw 1341 Cal
Judgement Date : 22 February, 2023

Calcutta High Court (Appellete Side)
D.Hira Mritunjoy Dalui vs The State Of West Bengal on 22 February, 2023

22.02.2023

Court No.35 Item No. 61 CRA 40 of 2010

D.Hira Mritunjoy Dalui Vs.

The State of West Bengal

Mr. Mit Guha Roy.

... for the amicus curiae

Mr. Saswata Gopal Mukherjee, ld. P.P., Mr. Narayan Prasad Agarwala, Mr. Pratick Bose.

... for the State

Hearing of the matter is concluded. Let the matter be reserved for judgment.

(Rai Chattopadhyay, J.)

 
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