Kamal Nath vs The Principal Commissioner Of ...
2023 Latest Caselaw 1206 Cal

15.02.2023
    SL 1
ns/pg Ct.16
                                  M.A.T. 40 of 2023
                                       With
                              I.A. No. CAN 01 of 2023

                                   Kamal Nath.
                                     Vs.
              The Principal Commissioner of Income Tax, Kolkata-9
                                  and Ors.


               Mr. Tilak Mitra, Sr. Adv.,
               Mr. Soumen Bhattacharya           for the respondents.

This matter has been treated as on day's

list under the caption "To Be Mentioned" at the instance

of the respondents/ revenue.

It is submitted by the learned senior

standing counsel for the respondents / revenue that in

the first paragraph of the judgment dated 10 th February,

2023, the writ petition number has been shown as WPA

3868 of 2020 whereas it should be WPA 3868 of 2022.

The said correction be effected in the main judgment

and this order shall form part of the judgment dated 10 th

February, 2023.

Urgent photostat certified copy of this

order, if applied for, be made available to the parties

upon compliance of the requisite formalities.

( T. S. Sivagnanam, J.)

(Hiranmay Bhattacharyya , J.)