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Sudipta Dhar Roy vs The State Of West Bengal & Ors
2023 Latest Caselaw 1197 Cal

Citation : 2023 Latest Caselaw 1197 Cal
Judgement Date : 13 February, 2023

Calcutta High Court (Appellete Side)
Sudipta Dhar Roy vs The State Of West Bengal & Ors on 13 February, 2023
Court No.             IN THE HIGH COURT AT CALCUTTA
13.02.2023

Constitutional Writ Jurisdiction Appellate Side (Item No. 48)

(AB) W.P.A. 28690 of 2022

Sudipta Dhar Roy VS The State of West Bengal & Ors.

Mr. Ashok Nath Ghosh Mr. Kinkar Chandra Basu .... For the petitioner Mr. Arjun Ray Mukherjee .... For the State Ms. Debjani Sengupta Mr. Abhijit Chatterjee .... For the Vidyasagar University

The issue relates to compassionate

appointment. In the identical facts another case had

received the attention of the Hon'ble Division Bench

in MAT 899 of 2022 and the judgment is awaited as

this Court has been informed by the learned counsel

appearing for the parties. On the joint prayer of the

parties, this writ petition shall appear in the monthly

list of April under the heading "Motion".

(Aniruddha Roy, J.)

 
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