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Sandhya Das vs Unknown
2023 Latest Caselaw 1192 Cal

Citation : 2023 Latest Caselaw 1192 Cal
Judgement Date : 13 February, 2023

Calcutta High Court (Appellete Side)
Sandhya Das vs Unknown on 13 February, 2023

13.2.2023 ct.33, sl no.1

sk

C.R.A. 109 of 2004 In the matter of : Sandhya Das

By order dated 16.3.2004, this court had

directed the appellant to file the certified copy of

the judgment and order passed by the learned trial

court. Till date, no such certified copy of the order

has been filed.

The appellant is directed to file the certified

copy of the order within seven days failing which

the instant appeal CRA 109 of 2004 which has not

yet been admitted shall be disposed of.

Let the matter be fixed on 20.2.2023.

(Ananya Bandyopadhyay, J.)

 
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