Syed Abdul Hamid Baksh vs Mosammat Anjana Begam & Ors
2023 Latest Caselaw 1160 Cal

 10.02.2023
  S/L. No. 5
Court No.12
   Suvayan/
   Sourav
                                 FA 13 of 1996
                                      With
                    CAN 1 of 1997 (Old No. CAN 2261 of 1997)

                            Syed Abdul Hamid Baksh
                                      Vs.
                         Mosammat Anjana Begam & Ors.

               Mr. Rabindranath Mahato
               Mr. Aritra Shankar Ray
                           ...for the respondent nos. 9, 31, 32, 33 & 34.

Mr. Rabindranath Mahato, learned Counsel for

the respondent Nos. 9, 31, 32, 33 & 34 submits that

the aforesaid respondent has filed FA 135 of 1997

against the self-same judgment.

In view of such submission list this matter in the

combined monthly list of March, 2023 along with FA

135 of 1997 for analogous hearing.

Learned Counsel for the respondent is requested

to convey the learned Counsel for the appellant

regarding the adjourned date.

(Chitta Ranjan Dash, J.)

(Partha Sarathi Sen, J.)