Sudip Chatterjee vs The State Of West Bengal & Ors
2023 Latest Caselaw 7613 Cal

Citation : 2023 Latest Caselaw 7613 Cal
Judgement Date : 8 December, 2023

Calcutta High Court (Appellete Side)

Sudip Chatterjee vs The State Of West Bengal & Ors on 8 December, 2023

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08.12.2023
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              IN THE HIGH COURT AT CALCUTTA
             CONSTITUTIONAL WRIT JURISDICTION
                      APPELLATE SIDE

                      W.P.A. No. 26230 of 2023

                       Sudip Chatterjee
                              Vs.
                The State of West Bengal & Ors.


                 Mr. Vivekananda Bose,
                 Mr. Ratikanta Pal,
                 Mr. Sounak Banerjee
                             ...for the petitioner

                 Mr. Sk. Md. Galib,
                 Mr. Abu Siddique Mallik
                             ...for the State



                 1.

Heard learned counsel for the parties.

2. Hearing is concluded.

3. Judgment is reserved in the matter.

(Sabyasachi Bhattacharyya, J.)

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