Saheli Nandi vs Union Of India & Ors
2023 Latest Caselaw 7543 Cal

Calcutta High Court (Appellete Side)

Saheli Nandi vs Union Of India & Ors on 4 December, 2023

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04.12.2023
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              IN THE HIGH COURT AT CALCUTTA
             CONSTITUTIONAL WRIT JURISDICTION
                      APPELLATE SIDE

                      W.P.A. No. 25906 of 2023

                           Saheli Nandi
                                Vs.
                       Union of India & Ors.


                 Mr. Satrajit Sinha Roy,
                 Ms. Amrita Maje
                              ...for the petitioner

                 Mr. Dhiraj Trivedi,
                 Mr. Tirthapati Acharyya
                             ...for the Union of India

                 Mr. Somnath Ganguli,
                 Ms. Priyamvada Singh
                            ...for the State

                 Mr. Swarup Paul,
                 Mr. Surya Maity,
                 Mr. Guru Saday Dutta,
                 Mr. Anish Roy
                            ...for the respondnt nos. 6 to 12

                 Mr. Anubhav Sinha
                           ...for the respondent no. 13

1. Heard learned counsel for the parties.

2. Hearing is concluded.

3. Judgment is reserved in the matter.

(Sabyasachi Bhattacharyya, J.)