Bridge Track And Tower Private Limited vs Simplex Infrastructures Limited
2023 Latest Caselaw 3480 Cal/2

Calcutta High Court

Bridge Track And Tower Private Limited vs Simplex Infrastructures Limited on 15 December, 2023

Author: Moushumi Bhattacharya

Bench: Moushumi Bhattacharya

OD-5
                                 ORDER SHEET

                                  AP/338/2021

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE

                  BRIDGE TRACK AND TOWER PRIVATE LIMITED
                                    VS
                     SIMPLEX INFRASTRUCTURES LIMITED

  BEFORE:
  The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
  Date : December 15, 2023.
                                                                           Appearance:
                                                            Mr. Priyankar Saha, Adv.
                                                         Mr. Aasish Chowdhury, Adv.
                                                               Ms. Uma Bagree, Adv.
                                                                   ...for the petitioner

                                                                Mr. Debraj Sahu, Adv.
                                                               Mr. Snehasis Sen, Adv.
                                                                 ...for the respondent

The Court: Learned counsel appearing for the petitioner has handed up

his short Note.

Learned counsel appearing for the respondent promises to do so in

course of the day.

List this matter on 20th December, 2023 under the heading "For

Judgment".

(MOUSHUMI BHATTACHARYA, J.)

kc/sg.