Candor Gurgaon Two Developers And ... vs Srei Infrastructure Finance Ltd
2023 Latest Caselaw 3372 Cal/2

Calcutta High Court

Candor Gurgaon Two Developers And ... vs Srei Infrastructure Finance Ltd on 8 December, 2023

OD 1 to 3


                            ORDER SHEET

                  IN THE HIGH COURT AT CALCUTTA
                ORDINARY ORIGINAL CIVIL JURISDICTION
                           ORIGINAL SIDE


                             EC/429/2019
            IA NO:GA/1/2020 (Old No:GA/277/2020), GA/2/2023

     CANDOR GURGAON TWO DEVELOPERS AND PROJECTS PVT. LTD.
                              VS
               SREI INFRASTRUCTURE FINANCE LTD.


                             EC/459/2019
                 IA NO: GA/1/2020 (Old No:GA/278/2020)

     CANDOR GURGAON TWO DEVELOPERS AND PROJECTS PVT. LTD.
                              VS
               SREI INFRASTRUCTURE FINANCE LTD.

                             EC/460/2019
                 IA NO: GA/1/2020 (Old No:GA/279/2020)

     CANDOR GURGAON TWO DEVELOPERS AND PROJECTS PVT. LTD.
                              VS
               SREI INFRASTRUCTURE FINANCE LTD.


  BEFORE:
  The Hon'ble JUSTICE SIDDHARTHA ROY CHOWDHURY

Date: 8th December, 2023.

Appearance:

Mr. Ranjan Bachawat, Sr. Adv.

Mr. Akash Bajaj, Adv. Mr. Sharbojyoti Mookherjee, Adv.

Ms. Shreya Singh, Adv. ...for the award-holder

Mr. Jishnu Saha, Sr. Adv. Mr. Swatarup Banerjee, Adv. Mr. Aditya Kanodia, Adv. Ms. Suparna Sardar, Adv. ...for the award-debtor

Mr. Om Narayan Rai, Adv. Mr. Rajdeep Mantha, Adv.

...for the Bank

The Court: Hearing is concluded. Judgment is reserved.

(SIDDHARTHA ROY CHOWDHURY, J.) B.Pal