Citation : 2023 Latest Caselaw 3366 Cal/2
Judgement Date : 8 December, 2023
IA No. ACO 3 of 2023 APO No. 30 of 2022 with CP No. 77 of 2012 IN THE HIGH COURT AT CALCUTTA In appeal from its ORIGINAL JURISDICTION CIVIL APPELLATE JURISDICTION
IA No. ACO 3 of 2023 APO No. 30 of 2022 with CP No. 77 of 2012 In the matter of:
Fortune Furnitech Pvt. Ltd. (In Liqn.) And Tapas Chakrabarty & Ors.
Versus Asset Reconstruction Company (India) Ltd. & Anr.
IA No. ACO 7 of 2023 APO No. 31 2022 In the matter of:
Fortune Furnitech Pvt. Ltd. (In Liqn.) And Shiva Shakti Security Services Versus Official Liquidator & Anr. IA No. ACO 3 of 2022
In the matter of:
Fortune Furnitech Pvt. Ltd. (In Liqn.) And Alok Kumar Ganguly Versus Official Liquidator & Anr.
Before:
The Hon'ble Justice I. P. MUKERJI And The Hon'ble Justice BISWAROOP CHOWDHURY Date: 8th December 2023
Appearance:
Mr. Avishek Guha, Advocate Mr. Arindam Paul, Advocate
The Court: The appearance part of the judgment and order
dated 7th December 2023 is deleted and replaced by the following:
"Mr. Ranjan Bachawat, Sr. Advocate Mr. Niloy Sengupta, Advocate ... for the appellant in APO 30/2022 Ms. Urmila Chakraborty, Advocate
Mr. Arindam Paul, Advocate ... for the appellant in APO 31/2022
Ms. Manju Bhutoria, Advocate Ms. Shreya Chowdhury, Advocate ... for the Official Liquidator in APO 31/2022 Ms. Smita Das De, Advocate ... for the Official Liquidator in APO 30/2022
Mr. Abhrajit Mitra, Sr. Advocate Mr. Ratnanko Banerjee, Sr. Advocate Mr. Soumabho Ghosh, Advocate Mr. Vikash Singh, Advocate Ms. Sristi Burman, Advocate Mr. Piyush Kumar, Advocate ... for ASREC Mr. Avishek Guha, Advocate Ms. Akansha Chopra, Advocate ... for ARCIL Mr. Sakya Sen, Advocate Mr. Kaushik Banerjee, Advocate ... for the purchaser"
The judgment and order dated 7th December 2023 uploaded in
the server shall be corrected in accordance with the correction now
ordered.
(I. P. MUKERJI, J.)
(BISWAROOP CHOWDHURY, J.)
R. Bose
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