Midway Commosole Llp vs M/S. Vedic Conclave Pvt Ltd
2023 Latest Caselaw 3344 Cal/2

Calcutta High Court

Midway Commosole Llp vs M/S. Vedic Conclave Pvt Ltd on 6 December, 2023

Author: Moushumi Bhattacharya

Bench: Moushumi Bhattacharya

OCD-4
                                 ORDER SHEET

                                  AP/825/2023

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE
                              (Commercial Division)


                          MIDWAY COMMOSOLE LLP
                                    Versus
                        M/S. VEDIC CONCLAVE PVT LTD.


      BEFORE:
      The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
      Date : 6th December, 2023.

                                                                            Appearance:
                                                             Mr. Anubhav Sinha, Adv.
                                                           Mr. Soumyadeb Sinha, Adv.
                                                                  Mr. Rohan Ray, Adv.
                                                               Mr. Abhishek Roy, Adv.
                                                                     ..for the petitioner

                                                       Mr. Yubaraj Bhattacharya, Adv.
                                                             Mr. S. Chakraborty, Adv.
                                                                   ..for the respondent

The Court: The point of law argued in the present matter is similar to a

judgment delivered by this Court in Manish Todi vs. Pawan Agarwal

(AP/555/2023).

It is hence only fair that learned counsel appearing for the parties are

given an opportunity to consider that judgment.

List this matter on 11th December, 2023, as prayed for.

(MOUSHUMI BHATTACHARYA, J.)

bp.