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Union Of India vs Sukumar Pandit & Anr
2023 Latest Caselaw 5586 Cal

Citation : 2023 Latest Caselaw 5586 Cal
Judgement Date : 25 August, 2023

Calcutta High Court (Appellete Side)

Union Of India vs Sukumar Pandit & Anr on 25 August, 2023

25.08.2023 IN THE HIGH COURT AT CALCUTTA Ct. no.654 CIVIL APPELLATE JURISDICTION Sl. Nos.5 sn F.M.A.T(IR) 17 of 2023

Union of India Vs.

Sukumar Pandit & Anr.

,,

Mr. Subrata Santra ..for the appellant-U.O.I.

This matter is appearing under the heading " To Be

Mentioned".

Mr. Subrata Santra learned advocate appears for

the appellant-U.O.I.

As per report of the Additional Stamp Reporter

dated 21st June, 2023, certified copy of the impugned

judgment requires necessary correction.

Matter to go out of list with liberty to mention after

removal of such defect.

(Bivas Pattanayak, J.)

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