Sukanta Chakraborty vs Union Of India & Ors
2023 Latest Caselaw 5429 Cal

S/L 8
22.8.2023

Court No.14 SD WPA 20158 of 2023

Sukanta Chakraborty Vs.

Union of India & Ors.

Mr. Bikash Ranjan Bhattacharyya, Sr. Adv. Mr. Y.J. Dastoor, Sr. Adv. Mr. Mritynjoy Chatterjee Mr. Subhankar Nag Mr. Jaydeep Biswas Mr. Jasojeet Mukherjee Mr. S. Das ... for the Petitioner. Mr. Dhiraj Trivedi, ld. DSGI Mr. Arunava Ganguly ... for the Union of India. Mr. Arijit Chakrabarti Mr. Deepak Sharma ... for the Enforcement Directorate.

Copy of document filed on behalf of the petitioner is

taken on record.

Copy of the same is handed over to the learned

counsel for the other sides.

Heard learned counsels appearing on behalf of the

parties.

Hearing is concluded and judgment is reserved.

(Jay Sengupta, J.)