Jyotsna Ghosh & Ors vs Anil Kumar Sinha
2023 Latest Caselaw 5388 Cal

August 21, 2023
     (3)   ARDR




                                      CPAN 555 of 2022
                                             In
                                      WPA 19946 of 2018
                                            With
                                        CAN 1 of 2020
                                        CAN 3 of 2022

                                  Jyotsna Ghosh & ors.
                                           Vs.
                                    Anil Kumar Sinha

                  Adv. Soumya Majumder,
                  Adv. Sanhib Dawn,
                  Adv. Dakshayani Basu,
                  Adv. Rik Mukherjee,
                                                     ...for the petitioners.
                  Adv. Shiv Chandra Prasad,
                                                            ...for the UOI.
                  Adv. Bijoy Kumar,
                                                ...for the respondent no.2.

Argument concluded.

Judgment reserved.

(Suvra Ghosh, J.)