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Bps. Sri Beni Madhab Roy vs Mrs. Meena Chourasia And Others
2023 Latest Caselaw 5130 Cal

Citation : 2023 Latest Caselaw 5130 Cal
Judgement Date : 17 August, 2023

Calcutta High Court (Appellete Side)
Bps. Sri Beni Madhab Roy vs Mrs. Meena Chourasia And Others on 17 August, 2023
D/L99 C.R.R.1082 of 2022
17.08.2023

Bps. Sri Beni Madhab Roy Versus Mrs. Meena Chourasia and others

Mr. Indrajeet Dasgupta Ms. Puspita Bhowmick. ...for the petitioner.

Hearing is concluded.

Judgment is reserved.

(Tirthankar Ghosh, J.)

 
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