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Guha Roy Food Joint And Hotel Pvt. ... vs Richa Singh Authorized Officer & ...
2023 Latest Caselaw 4991 Cal

Citation : 2023 Latest Caselaw 4991 Cal
Judgement Date : 11 August, 2023

Calcutta High Court (Appellete Side)
Guha Roy Food Joint And Hotel Pvt. ... vs Richa Singh Authorized Officer & ... on 11 August, 2023

11.08.2023 sayandeep

CPAN 812 of 2023 in WPA 12769 of 2022

Guha Roy Food Joint and Hotel Pvt. Ltd & Anr.

-Versus-

Richa Singh Authorized Officer & Ors.

Mr. Rupak Ghosh Mrs. Sweta Gandhi ..... for the petitioners

Mr. Debnath ghosh Mr. Amit Kr. Nag Ms. Ranjabati Ray ......for the alleged contemnor

Learned counsel appearing for the petitioners

seeks to argue by disclosing appropriate documents

in the supplementary affidavit that the alleged

contemnor has committed aggravated contempt of the

judgment and order passed by this Court on 30th

March, 2023.

The alleged contemnors' reply to the

supplementary affidavit is taken on record.

List this matter on 8th September, 2023.

(Moushumi Bhattacharya, J.)

 
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