Sri Kalicharan Mahato vs Union Of India & Ors
2023 Latest Caselaw 4958 Cal

Citation : 2023 Latest Caselaw 4958 Cal
Judgement Date : 10 August, 2023

Calcutta High Court (Appellete Side)

Sri Kalicharan Mahato vs Union Of India & Ors on 10 August, 2023

10.08.2023
Item No.05
Court No.11
Avijit Mitra
                          WPCT 463 of 2013

                In re: An application under Article 226 of the
                Constitution of India;
                                 And

                       Sri Kalicharan Mahato
                            - Versus -
                       Union of India & ors.

                Mr. Achin Majumder,
                Ms. Ananya Adhikary
                                 For the petitioner
                Mr. Pulakesh Bajpayee
                                 For the respondents

Mr. Majumder, learned advocate appearing for

the petitioner and Mr. Bajpayee, learned advocate

appearing for the respondents have concluded their

arguments.

Judgment reserved.

(Partha Sarathi Chatterjee,J.) (Tapabrata Chakraborty, J.)

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