Enayet Ali Molla & Ors vs State Of West Bengal & Ors
2023 Latest Caselaw 4916 Cal

Citation : 2023 Latest Caselaw 4916 Cal
Judgement Date : 9 August, 2023

Calcutta High Court (Appellete Side)

Enayet Ali Molla & Ors vs State Of West Bengal & Ors on 9 August, 2023

09.08.2023
Srimanta
Sl. No. 03
Ct. No. 42
                             WPA/19047/2023

                           Enayet Ali Molla & Ors.
                                    -Vs.-
                         State of West Bengal & Ors.

                  Mr. Partha Pratim Roy,
                  Mr. Dyutiman Banerjee
                                              ...for the petitioners.
                  Mr. Santanu Kumar Mitra,
                  Mr. Amartya Pal
                                                   ...for the State.
                  Mr. Jishnu Chowdhury,
                  Mr. Sarvapriya Mukherjee,
                  Mr. Chayan Gupta,
                  Mr. Sandip Dasgupta,
                  Mr. Saaqib Siddiqui
                                   ...for the respondent nos. 3 & 4.

Hearing is concluded and the judgment is reserved.

(Bibek Chaudhuri, J.)

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