Rup vs Gaffar Molla & Anr
2023 Latest Caselaw 4872 Cal

Citation : 2023 Latest Caselaw 4872 Cal
Judgement Date : 8 August, 2023

Calcutta High Court (Appellete Side)

Rup vs Gaffar Molla & Anr on 8 August, 2023

06    08.08.
       2023                    CRMSPEL 27 of 2023
 Ct                           IA NO: CRAN 1 of 2023
237
                              Sri Sunil Kumar Manna
rup                                      Vs.
                                Gaffar Molla & Anr.

                    Mr. Dipta Dipak Banerjee
                                         ... for the appellant.

                    Mr. Anirban Tarafdar
                    Mr. S. Tudu    ... for the respondent no.1

Mr. Narayan Prasad Agarwala, Mr. Pratick Bose.

... for the State.

Heard learned advocates appearing on behalf of the

parties.

Judgment reserved.

(Bibhas Ranjan De, J.)

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