Sujata Bora vs Coal India Limited & Ors
2023 Latest Caselaw 4735 Cal

Citation : 2023 Latest Caselaw 4735 Cal
Judgement Date : 3 August, 2023

Calcutta High Court (Appellete Side)

Sujata Bora vs Coal India Limited & Ors on 3 August, 2023

     03.08.23
40   Ct. No.25
     Sws.M
                                  WPA 970 of 2023


                                  Sujata Bora
                                      vs.
                           Coal India Limited & Ors.


                     Mr. Soumya Majumder
                     Mr. Dilip Kumar Sadhu
                                                    ...for the petitioner

                     Mr. Amitesh Banerjee
                     Mr. Sayan Banerjee
                     Mr. Diptendu Acharjee
                                       ...for the for respondent No. 1

Written notes of submissions as handed

over by the parties are retained with the records.

Reserved for judgment.

All parties are to act on a server copy of this

order downloaded from the official website of this

Hon'ble Court.

(Lapita Banerji, J)

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