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Sant Kr. Tibrewal & Anr vs Unknown
2023 Latest Caselaw 4682 Cal

Citation : 2023 Latest Caselaw 4682 Cal
Judgement Date : 2 August, 2023

Calcutta High Court (Appellete Side)

Sant Kr. Tibrewal & Anr vs Unknown on 2 August, 2023

    70
02.08.2023

rrc CRR 1941 of 2014 with IA No. CRAN 5 of 2019 (Old No. CRAN 4625 of 2019)

In the matter of : Sant Kr. Tibrewal & Anr.

..... petitioners

Mr. Ayan Bhattacharya Mr. Shanuk Kumar Mondal Ms. Sutapa Mitra .... For the petitioners

Mr. Swapan Banerjee Mr. Narayan Prasad Agarwala Mr. Pratick Bose ..... For the State

Mr. Asimes Goswami Ms. Paulomi Banerjee .... For the opposite party no. 2

Hearing concluded.

Judgment is reserved.

(Ananya Bandyopadhyay, J.)

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