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CRA/294/2001
2023 Latest Caselaw 4623 Cal

Citation : 2023 Latest Caselaw 4623 Cal
Judgement Date : 1 August, 2023

Calcutta High Court (Appellete Side)
CRA/294/2001 on 1 August, 2023

01.08.2023

Ct. 33 Amalranjan

CRA 294 of 2001

Re: Nishi Sarkar alias Santanu

Mr. Anil Kr. Chatterjee Mr. Dinesh Pani.............for the appellant

The instant appeal has been filed challenging the

judgment and order of conviction under Section 302 of the

IPC, which is beyond the purview of this Bench to decide.

Accordingly, the instant criminal appeal is released

from this Bench to be placed before the Hon'ble the Chief

Justice for necessary directions.

( Ananya Bandyopadhyay,J. )

 
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