Tuesday, 12, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

237 Sukur Ali Mondal & Ors vs Rup The State Of West Bengal & Anr
2023 Latest Caselaw 4618 Cal

Citation : 2023 Latest Caselaw 4618 Cal
Judgement Date : 1 August, 2023

Calcutta High Court (Appellete Side)
237 Sukur Ali Mondal & Ors vs Rup The State Of West Bengal & Anr on 1 August, 2023

101 01.08.

2023 CRA (SB) 180 of 2022 Ct 237 Sukur Ali Mondal & Ors.

Vs.

rup The State of West Bengal & Anr.

Mr. Jayanta Narayan Chatterjee, Ms. Moumita Pandit, Ms. Nandini Chatterjee, Ms. Jayashree Patra, Ms.. Sreeparna Ghosh Ms. Pritha Sinha Mr. Bhaskar Mondal.

... for the appellants

Ms. Faria Hossain, Mr. Sandip Chakraborty... for the State.

Heard learned advocates appearing on behalf of the

parties.

Judgment reserved.

(Bibhas Ranjan De, J.)

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter