Darshan Mekani vs Aman Khemka
2023 Latest Caselaw 2436 Cal/2

OD-31
                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE

                                   EC/180/2018
                                 DARSHAN MEKANI
                                       VS
                                  AMAN KHEMKA

   BEFORE:
   The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 31st August, 2023.

Appearance:

Mr. Aniket Chowdhury, Adv.

...for the decree-holder.

The Court: As prayed for, let this matter appear under the heading

'Examination of Judgment-debtor' in the Monthly List of October, 2023.

The judgment-debtor remains unrepresented.

The decree-holder is directed to serve a notice on the judgment-debtor who

is directed to be represented on the returnable date.

In default of appearance, appropriate orders for warrant of arrest would be

issued against the judgment-debtor.

The Department is directed to produce the records of this proceeding on

the returnable date.

(RAVI KRISHAN KAPUR, J.)

s.pal