Ivl Dhunseri Petrochem ... vs Pulak Ghosh
2023 Latest Caselaw 2420 Cal/2

OD-68


                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE

                                EC/181/2019

             IVL DHUNSERI PETROCHEM INDUSTRIES PVT. LTD.
                                 VS
                            PULAK GHOSH


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 31st August, 2023.

Appearance:

Mr. Swatarup Banerjee, Adv.

Mr. Sariful Haque, Adv.

Mr. H. Singh, Adv.

Ms. S. Das, Adv.

...for the judgment-debtor

The Court: The judgment-debtor is examined in part.

List this matter on 28th September, 2023.

In the meantime, the Advocate appearing on behalf of the decree-

holder is directed to seek all necessary information from the judgment-

debtor.

The response to the aforesaid communication with all particulars and

supporting documentary evidence must be furnished by the judgement-

debtor one week prior to the returnable date.

(RAVI KRISHAN KAPUR, J.)

S.Bag