Bhikam Chand Dudheria vs Pran Gopal Saha
2023 Latest Caselaw 2399 Cal/2

OD-38
                    IN THE HIGH COURT AT CALCUTTA
                  ORDINARY ORIGINAL CIVIL JURISDICTION
                              ORIGINAL SIDE


                                  EC/45/2018


                           BHIKAM CHAND DUDHERIA
                                     VS
                               PRAN GOPAL SAHA

      BEFORE:
      The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 30th August, 2023.

Appearance:

Mr. A. Poddar, Adv.

Mr. D. Kr. Gupta, Adv.

Mr. S. Saha, Adv.

The Court : None appears on behalf of the judgment debtor nor is any

adjournment prayed for on their behalf.

Let this matter appear in the Monthly List of October, 2023.

The decree holder is directed to serve a notice on the judgment debtor

and file an Affidavit of Service on the returnable date.

In default of appearance appropriate orders would be passed in this

execution application.

(RAVI KRISHAN KAPUR, J.)

SK.