Magma Fincorp Ltd vs Bliss Man Power Services Pvt Ltd & ...
2023 Latest Caselaw 2392 Cal/2

Citation : 2023 Latest Caselaw 2392 Cal/2
Judgement Date : 30 August, 2023

Calcutta High Court

Magma Fincorp Ltd vs Bliss Man Power Services Pvt Ltd & ... on 30 August, 2023

OD-8
                        IN THE HIGH COURT AT CALCUTTA
                      ORDINARY ORIGINAL CIVIL JURISDICTION
                                  ORIGINAL SIDE


                                    EC/320/2017


                              MAGMA FINCORP LTD
                                     VS
                    BLISS MAN POWER SERVICES PVT LTD & ORS


      BEFORE:
      The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 30th August, 2023.

Appearance:

Mr. Paritosh Sinha, Adv.

The Court : At the instance of the award holder, let this matter appear in the

Monthly List of October, 2023.

The award holder is directed to effect service on the judgment debtor and file

an Affidavit of Service on the returnable date.

(RAVI KRISHAN KAPUR, J.)

SK.

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