Rajesh Kumar Sonthalia And Anr vs Icici Bank Limited And Ors
2023 Latest Caselaw 2370 Cal/2

ORDER SHEET
                                                                           OCD-6

                 IN THE HIGH COURT AT CALCUTTA
               ORDINARY ORIGINAL CIVIL JURISDICTION
                      [COMMERCIAL DIVISION]

                           IA No. GA/4/2023
                                   In
                             CS/129/2022
                 RAJESH KUMAR SONTHALIA AND ANR.
                                VERSUS
                    ICICI BANK LIMITED AND ORS.

  BEFORE:
  The Hon'ble JUSTICE ARINDAM MUKHERJEE

Date:29th August, 2023.

Appearance:

Mr. Debnath Ghosh, Adv. Ms. Noelle Banerjee, Adv. Mr. Siddhartha Sharma, Adv.

Ms. R Dutt, Adv.

Ms. Shaline Banu, Adv.

For the plaintiff.

Mr. Sakya Sen, Adv.

Mr. Ovik Sengupta, Adv. Mr.Subhankar Chakraborty, Adv. Mr. Saptarshi Bhattacharjee, Adv.

Ms. Ruchira Manna, Adv. For the defendant no.1.

The Court :- Hearing is concluded. Judgment is reserved.

(ARINDAM MUKHERJEE, J.)

snn.