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Magma Fincorp Limited vs Sagar Automobiles Pvt. Ltd. & Anr
2023 Latest Caselaw 2364 Cal/2

Citation : 2023 Latest Caselaw 2364 Cal/2
Judgement Date : 29 August, 2023

Calcutta High Court
Magma Fincorp Limited vs Sagar Automobiles Pvt. Ltd. & Anr on 29 August, 2023
UL

                    IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE

                                 EC/157/2017

                        MAGMA FINCORP LIMITED
                                 VS
                   SAGAR AUTOMOBILES PVT. LTD. & ANR.


   BEFORE:
   The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 29th August, 2023.

Appearance:

Mr. P. Sinha, Adv.

The Court : In view of the urgency pleaded on behalf of the award-

holder, the matter is treated as on the Day's List.

The order dated 24th August, 2023 stands recalled.

Let this matter appear in the Monthly List of October, 2023.

In the meantime, the award-holder is directed to effect serve on the

judgment-debtors and file an Affidavit of Service on the returnable date.

(RAVI KRISHAN KAPUR, J.)

S.Bag

 
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