Anchor Investment Pvt Ltd vs Tci Finance Ltd
2023 Latest Caselaw 2363 Cal/2

OCD-34

                                ORDER SHEET
                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE
                             (Commercial Division)


                                  EC/220/2023

                        ANCHOR INVESTMENT PVT LTD
                                    VS
                             TCI FINANCE LTD



  BEFORE:
  The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
  Date : 29th August, 2023.

                                                                              Appearance:
                                                                Mr. Debargha Basu, Adv.
                                                                 Mr. Rahul Poddar, Adv.
                                                                      ...for the petitioner

                                                            Mr. Arijit Das Mullick, Adv.
                                                           Mr. S. Roy Chowdhury, Adv.
                                                           Ms. Sharmistha China, Adv.
                                                                   ...for the respondent

The Court:- There are at least three orders on record including 9th June,

3rd July and 1st August, 2023 which record that the judgment-debtor has

refused to furnish security and file the Affidavit of Assets.

Leaned counsel appearing for the judgment-debtor submits that last

opportunity may be given to the judgment-debtor to file the Affidavit of Assets.

Counsel seeks time on that basis.

List this matter on 12th September, 2023.

The Affidavit of Assets should be filed within the returnable date.

Vakalatnama should be filed in course of the day.

(MOUSHUMI BHATTACHARYA, J.)

T.O.

A.R.(C.R.)