Kotak Mahindra Bank Ltd vs M/S. I Nova Aviation Services Pvt. ...
2023 Latest Caselaw 2355 Cal/2

OD-11

                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE

                              EC/129/2015
                  IA NO: GA/1/2017(Old No:GA/2333/2017)

                       KOTAK MAHINDRA BANK LTD.
                                   VS
             M/S. I NOVA AVIATION SERVICES PVT. LTD. & ORS.

     BEFORE:
     The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 29th August, 2023.

Appearance:

Ms. Smita Das De, Adv.

The Court: None appears on behalf of the judgment-debtors no. 2 and

3.

As a last chance, let this matter appear in the Monthly List of

October, 2023.

In the meantime, the award-holder is directed to serve the judgment-

debtor nos. 2 and 3 and file an Affidavit of Service on the returnable date.

(RAVI KRISHAN KAPUR, J.)

S.Bag