Electrosteel Castings Ltd vs The State Of West Bengal And Ors
2023 Latest Caselaw 2335 Cal/2

OD 4


                                  WPO/2336/2022

                         IN THE HIGH COURT AT CALCUTTA
                            Constitutional Writ Jurisdiction
                                   ORIGINAL SIDE


                         ELECTROSTEEL CASTINGS LTD.
                                     VS
                      THE STATE OF WEST BENGAL AND ORS.



        BEFORE:
        The Hon'ble JUSTICE SABYASACHI BHATTACHARYYA
        Date: 28th August, 2023.


                                                                         Appearance:
                                                          Mr. Kishore Dutta, Sr. Adv.
                                                                     Mr. Arif Ali, Adv.
                                                    Mr. Prabhat Kr. Srivastawa, Adv.
                                                              Ms. Ankita Singh, Adv.
                                                                  ...for the petitioner

                                                        Mr. Somnath Ganguli, A.G.P.
                                                             Mr. Sukalpa Seal, Adv.
                                                            Mr. Paritosh Sinha, Adv.
                                                         ...for the State Respondent

Mr. T.M. Siddiqui, Adv. Mr. Suddhadev Adak, Adv. ...for the respondent no.5.

The Court: Arguments are concluded. Judgment is reserved.

(SABYASACHI BHATTACHARYYA, J.)

B.Pal