Indusind Bank Ltd vs Sikha Barman & Anr
2023 Latest Caselaw 2314 Cal/2

OD-1
                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE

                                  EC/389/2015
                              INDUSIND BANK LTD,
                                      VS
                              SIKHA BARMAN & ANR

   BEFORE:
   The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 25th August, 2023.

Appearance:

Ms. Ruchira Manna, Adv.

...for the decree-holder.

The Court: The order dated 1 August, 2023 stands corrected to read as

follows:

"An adjournment is sought for on behalf of the decree-holder.

The judgment-debtors remain unrepresented.

As a last chance, let this matter appear in the Monthly List of September,

2023.

The decree-holder is directed to serve a notice on the judgment-debtors

and the Advocates who are appearing on their behalf and file an Affidavit of

Service on the returnable date."

(RAVI KRISHAN KAPUR, J.)

s.pal