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Kotak Mahindra Bank Limited vs Sarat Kalita & Anr
2023 Latest Caselaw 2304 Cal/2

Citation : 2023 Latest Caselaw 2304 Cal/2
Judgement Date : 24 August, 2023

Calcutta High Court
Kotak Mahindra Bank Limited vs Sarat Kalita & Anr on 24 August, 2023
OD-72

                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE

                                 EC/256/2017

                      KOTAK MAHINDRA BANK LIMITED
                                   VS
                           SARAT KALITA & ANR


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 24th August, 2023.

The Court : At the instance of the award-holder, let this matter appear

in the Monthly List of October, 2023.

In the meantime, the award-holder is directed to serve a notice on the

judgment-debtors and file an Affidavit of Service on the returnable date.

(RAVI KRISHAN KAPUR, J.)

S.Bag

 
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