Indusind Bank Limited vs Rachna Jaiswal & Anr
2023 Latest Caselaw 2300 Cal/2

OD-11

                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE

                                 EC/400/2016

                          INDUSIND BANK LIMITED
                                   VS
                          RACHNA JAISWAL & ANR.


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 24th August, 2023.

Appearance:

Mr. Subhankar Chakraborty, Adv.

Ms. Ruchira Manna, Adv.

...for the award-holder

The Court : At the instance of the award-holder, let this matter appear

in the Monthly List of October, 2023 under the heading "For Examination of

the Judgment-Debtors".

The award-holder is directed to serve a notice on the judgment-

debtors who are directed to be present on the returnable date.

(RAVI KRISHAN KAPUR, J.)

S.Bag