Indusind Bank Limited vs Umesh Enterprises & Anr
2023 Latest Caselaw 2296 Cal/2

OD-24

                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE

                                EC/106/2017

                         INDUSIND BANK LIMITED
                                  VS
                        UMESH ENTERPRISES & ANR.


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 24th August, 2023.

Appearance:

Mr. Sayak Ranjan Ganguly, Adv.

Ms. Srijani Ghosh, Adv.

...for the award-holder

The Court : Let this matter appear in the Monthly List of October,

2023 under the heading "For Examination of the Judgement-Debtors.

The judgment-debtors are directed to be present on the returnable

date.

In the meantime, the award-holder is directed to serve a notice on the

judgment-debtor and the Advocates who had appeared on their behalf.

(RAVI KRISHAN KAPUR, J.)

S.Bag