Citicorp Finance (India) Ltd vs Biplab Dey & Anr
2023 Latest Caselaw 2275 Cal/2

Citation : 2023 Latest Caselaw 2275 Cal/2
Judgement Date : 24 August, 2023

Calcutta High Court

Citicorp Finance (India) Ltd vs Biplab Dey & Anr on 24 August, 2023

OD-96
                       IN THE HIGH COURT AT CALCUTTA
                     ORDINARY ORIGINAL CIVIL JURISDICTION
                                 ORIGINAL SIDE


                                  EC/316/2017


                         CITICORP FINANCE (INDIA) LTD
                                      VS
                              BIPLAB DEY & ANR



      BEFORE:
      The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 24th August, 2023.

The Court : Let this matter appear in the Monthly List of October, 2023. In

the meantime the award holder is directed to serve a notice on the judgment

debtor who is requested to ensure representation on the returnable date.

The award holder is also directed to serve a notice on the Advocate who are

appearing on behalf of the judgment debtor.

(RAVI KRISHAN KAPUR, J.)

SK.

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