Citation : 2023 Latest Caselaw 2235 Cal/2
Judgement Date : 22 August, 2023
OD-2 ORDER SHEET IN THE HIGH COURT AT CALCUTTA CIVIL APPELLATE JURISDICTION ORIGINAL SIDE
APO/30/2022 With CP/77/2012 IA No. ACO/3/2023
IN THE MATTER OF:
FORTUNE FURNITECH PRIVATE LIMITED AND TAPAS CHAKRABARTY AND ORS.
VERSUS ASSET RECONSTRUCTION COMPANY (INDIA) LTD. AND ANR.
Before:
The Hon'ble Justice I. P. MUKERJI And The Hon'ble Justice BISWAROOP CHOWDHURY Date: 22nd August, 2023.
Appearance:
Mr. Ranjan Bachawat, Sr. Adv.
Mr. Nilay Sengupta, Adv. Mr. Satyaki Mukherjee, Adv. Mr. Sujit Banerjee, Adv.
...for the Appellant.
Mr. Avishek Guha, Adv. Ms. Akansha Chopra, Adv. Ms. Debarati Das, Adv. Ms. Ritika Pal, Adv.
..for ARCIL.
Ms. Smita Das De, Adv. Ms. Sangita Das, Adv. ..for Official Liquidator.
Mr. Jit Ray, Adv.
Mr. Abir Das, Adv.
...for Petitioner. [In ACO/3/2023]
The Court:-Hearing concluded. CAV.
Learned Counsel appearing for the parties are at liberty to file
written notes of submission by 25th August, 2023.
However, ACO No.3 of 2023 may be moved after pronouncement
of judgment in APO No.30 of 2022.
(I. P. MUKERJI, J.)
(BISWAROOP CHOWDHURY, J.)
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