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Dream Tower Kolkata Private ... vs Saraf Infra Projects Ltd. And Ors
2023 Latest Caselaw 2231 Cal/2

Citation : 2023 Latest Caselaw 2231 Cal/2
Judgement Date : 22 August, 2023

Calcutta High Court
Dream Tower Kolkata Private ... vs Saraf Infra Projects Ltd. And Ors on 22 August, 2023
OD 112

                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE

                                    EC 26 of 2019
                                   IA GA 1 of 2021


                     DREAM TOWER KOLKATA PRIVATE LIMITED
                                    VERSUS
                      SARAF INFRA PROJECTS LTD. AND ORS.


     BEFORE:
     The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 22nd August, 2023.

APPEARANCE:

Mr. Shaubhick Chowdhury,Adv.

Ms. T. Bose,Adv.

...for the petitioner.

The Court:- Let this matter appear in the monthly list of September,

2023 under the heading "Examination of Judgment-debtor". In the

meantime, liberty is granted to the award-holder to file a supplementary

affidavit in terms of the earlier orders of Court.

(RAVI KRISHAN KAPUR, J.)

s.chandras

 
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