Srei Equipment Finance Ltd vs Bansilal Sihag
2023 Latest Caselaw 2228 Cal/2

OD-41
                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE


                                 EC/1321/2015
                         SREI EQUIPMENT FINANCE LTD.
                                      VS
                                BANSILAL SIHAG

   BEFORE:
   The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 22nd August, 2023.

Appearance:

Ms. Anna Malhotra, Adv.

Mr. Rishav Maity, Adv.

...for the decree-holder.

The Court: It is submitted on behalf of the award-holder that in view of

subsequent events they do not want to proceed with this execution application.

The judgment-debtor is not represented.

In such circumstances, EC/1321/2015 stands dismissed.

Interim orders, if any, stand vacated.

(RAVI KRISHAN KAPUR, J.)

s.pal