Kotak Mahindra Bank Ltd vs Salim Javed & Anr
2023 Latest Caselaw 2091 Cal/2

OD-27
                     IN THE HIGH COURT AT CALCUTTA
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                               ORIGINAL SIDE



                                EC/494/2014
                              IA NO: GA/2/2020


                        KOTAK MAHINDRA BANK LTD.
                                   VS
                           SALIM JAVED & ANR


      BEFORE:
      The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 17th August, 2023.

Appearance:

Ms. S. Das, Adv

The Court : Let this matter appear on 6 September, 2023 under the

heading 'For Examination of Judgment Debtor'.

In the meantime, the award holder is directed to serve a notice on the

Advocate appearing on behalf of the judgment debtor as well as the judgment

debtor and file an Affidavit of Service on the returnable date.

(RAVI KRISHAN KAPUR, J.)

SK.