Tata Capital Financial Services ... vs Gi International Pvt Ltd. And Ors
2023 Latest Caselaw 2020 Cal/2

Unlisted
                                 ORDER SHEET

                                  EC/216/2020

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE

                  TATA CAPITAL FINANCIAL SERVICES LTD
                                 Versus
                   GI INTERNATIONAL PVT LTD. AND ORS


   BEFORE:
   The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : 11th August, 2023.

Appearance:

Mrs. Debarati Das, Adv.

...for the petitioner

The Court: The matter is treated as on the day's list.

No one appears for the judgment-debtor no.3

The orders in the file show that the judgment-debtor no.3 has remained

unrepresented since June, 2023. The last time he was present in Court was on

12th April, 2023 before a learned Single Judge of this Court.

The advocate-on-record of the award-holder submits that the affidavit of

assets is insufficient and does not contain any relevant statements.

List this matter on 8th September, 2023 for the judgment-debtor no.3 to

be present in Court.

If the judgment-debtor no.3 is not present, the Court will consider

issuing a warrant of arrest to bring the judgment-debtor to the Court for the

required examination.

The warrant of arrest is kept in abeyance for the time being.

The affidavit of assets is taken on record.

(MOUSHUMI BHATTACHARYA, J.)

sg/R.Bhar