Idfc First Bank Ltd (Formerly ... vs Barsha Steel Furniture And Ors
2023 Latest Caselaw 2014 Cal/2

O-120
                     IN THE HIGH COURT AT CALCUTTA
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                               ORIGINAL SIDE


                                  EC/415/2019


        IDFC FIRST BANK LTD (FORMERLY KNOWN AS CAPITAL FIRST LTD )
                                   VS
                     BARSHA STEEL FURNITURE AND ORS

      BEFORE:
      The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 11th August, 2023.

Appearance:

Mr. Ranjit Singh, Adv.

Mrs. Pooja Sett Chakraborty, Adv.

...for petitioner.

The Court : Let this matter appear in the Monthly List of October, 2023.

In the meantime, the time to file the Affidavit of Assets stands extended

till the returnable date. The judgment debtor remains unrepresented. There is

also no adjournment prayed for on their behalf.

(RAVI KRISHAN KAPUR, J.)

SK.