Idfc First Bank Ltd (Formerly ... vs Mijanur Rahaman Mondal And Ors
2023 Latest Caselaw 2010 Cal/2

O-133
                      IN THE HIGH COURT AT CALCUTTA
                    ORDINARY ORIGINAL CIVIL JURISDICTION
                                ORIGINAL SIDE


                                   EC/446/2019


      IDFC FIRST BANK LTD (FORMERLY KNOWN AS M/S CAPITAL FIRST LTD)
                                   VS
                    MIJANUR RAHAMAN MONDAL AND ORS


      BEFORE:
      The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 11th August, 2023.

Appearance:

Mr. Ranjit Singh, Adv.

Mrs. Pooja Sett Chakraborty, Adv.

...for petitioner.

The Court : Affidavit of Service filed in Court today be kept with the

record.

It is submitted on behalf of the award holder that no service has yet been

effected on the judgment debtor.

Let this matter appear in the Monthly List of October, 2023.

In the meantime, the award holder is directed to effect substituted

service on the judgment debtor.

(RAVI KRISHAN KAPUR, J.) SK.