Sri Sri Iswar Gajalakshmi Mata ... vs Marshall Sons And Company (India) ...
2023 Latest Caselaw 1992 Cal/2

OD-13
                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE

                           EC/309/2019
   IA NO.GA/1/2021, GA/2/2021, GA/3/2021, GA/4/2021, GA/5/2021,
GA/6/2021, GA/7/2021, GA/8/2021, GA/9/2022, GA/10/2022, GA/11/2022
            SRI SRI ISWAR GAJALAKSHMI MATA THAKURANI AND ORS.
                                   VS
            MARSHALL SONS AND COMPANY (INDIA) LIMITED AND ORS.


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 10th August, 2023.

Appearance:

Mr. C.K. Dutt, Adv.

Mr. Krishna Mullik, Adv. ...for the decree-holder.

Mr.Jishnu Chowdhury, Adv. Mr. Sanket Sarawagi, Adv. ...for the defendant no.2.

Mr. Ranjan Bachawat, Sr. Adv. Mr. Sagar Bandopadhyay, Adv. Mr. Rudranath Bhattacharya, Adv.

Mr. Lalit Baid, Adv.

Mr. Tamoghna Saha, Adv.

Mr. Ratul Das, Adv.

Ms. Aparupa Ghosal, Adv. ...for the added party.

The Court: Without prejudice to their rights and contentions, the

judgment-debtors seek an adjournment to forward a settlement to the decree-

holder.

Let this matter appear on 24 August, 2023.

In the meantime, the parties are requested to attempt to settle their

disputes.

(RAVI KRISHAN KAPUR, J.)

s.pal